Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Assam - Subsection

Section 85(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)wherever permissible FAR cannot be achieved on plots after road widening and junction improvement with the stipulated setbacks as per these rules and Zoning Regulations the relaxation of set back and coverage can be considered by the Authority.