Himachal Pradesh High Court
Nic vs . Om Parkash & Anr. A/W Connected on 22 November, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
NIC vs. Om Parkash & Anr. a/w connected matter.
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FAOs No.546 of 2009 & 439 of 2012 22.11.2023 Present: Mr. Suneet Goel, Advocate, for the appellant(s) in both the appeals.
Ms. Kusum Chaudhary, Advocate, for respondent No.2 in FAO No.546/2009 and for respondent No.3 in FAO No. 439/2012.
of Mr. Y. Paul, Advocate, for respondents No.1 and 2 in FAO No. 439 of 2012 rt Learned counsel for the appellant(s) prays for an adjournment.
As prayed for, list on 30.11.2023.
(Sushil Kukreja) November 22, 2023 Judge (subhash) ::: Downloaded on - 22/11/2023 20:34:08 :::CIS