Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(ii) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(ii)after verification of the details contained in the application including the documentary evidence submitted, the Council.shall call the eligible candidates, for viva/oral and practical examination of 100 marks;