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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Assam - Subsection

Section 79(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)If terrace cutting is done for building constructed on hill, the depth and slope of the cut shall be restricted according to the soil characteristics of the area.