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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(b) in The Central Government General Pool Residential Accommodation Rules, 2017

(b)one type below the entitled type of accommodation may be allotted, immediately on out of turn basis, if the exigencies of duties so demand, to the personal staff attached to the following dignitaries, as per the following numbers, namely:-
(i)not exceeding three units in the case of Deputy Chairman, NITI Aayog;
(ii)not exceeding three units each in the case of Deputy Chairman, Rajya Sabha; and
(iii)not exceeding two units in the case of Judges of the Supreme Court: