Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002 (2)If there is no quorum for the meeting, the meeting shall be adjourned and reconvened at a date and time not later than three days from the original meeting date.
