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State of Tamilnadu - Section

Section 10 in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

10. Quorum for the Apex Committee.

(1)At all the meetings of the Apex Committee, the quorum shall be one third of the members and all the resolutions shall be carried by a majority of the members present and voting.
(2)If there is no quorum for the meeting, the meeting shall be adjourned and reconvened at a date and time not later than three days from the original meeting date.
(3)For the adjourned Apex Committee meeting, no quorum is required and resolutions may be carried by a majority of the members present and voting.
(4)At a requisitioned Apex Committee meeting, the items specified in the agenda alone shall, normally, be discussed. Any other subjects will be discussed only with the express permission of the Chairman.