Section 2(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(1)Authors or publishers desiring to submit books for consideration as test-books for all Standards of a Secondary or Higher Secondary School will have to register their names with the Secretary of the Board. The fee for such registration shall be Rs. 100/- for each author or publishers for a period of three years.(a)Books submitted by authors or publishers who have not registered their names as required under this rule will not be considered.(b)Copies of circulars relating to the text-books issued by the Board will be supplied to the authors or publishers who have registered their names with the Board.Note: The word "text-books" includes atlases and copy books.
