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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)Copies of circulars relating to the text-books issued by the Board will be supplied to the authors or publishers who have registered their names with the Board.