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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(1)The Agricultural University Udaipur Ordinance, 1999 (Ordinance No. 6 of 1999) is hereby repealed.