Himachal Pradesh High Court
Shefali Sharma vs . State Of H.P. & Ors. & on 16 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Shefali Sharma vs. State of H.P. & Ors. & connected matter CWP No. 7393 of 2021 a/w CWP No. 6955 of 2021.
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CWP No. 7393 of 2021 16.06.2022 Present: Mr. Sharwan Dogra, Senior Advocate with Mr. Tejasvi Dogra, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General, and Mr. Rajat Chauhan, Law Officer for respondents No. 1 & 2. Mr. Sanjeev Kumar Motta, Advocate, for respondent No.3.
CWP No. 6955 of 2021Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General, and Mr. Rajat Chauhan, Law Officer for respondent No. 1.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for respondent No.3.
As prayed for, list on 23rd June, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 16th June, 2022 (himani/raman) ::: Downloaded on - 17/06/2022 20:03:51 :::CIS