Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(4)] [Section 130] [Entire Act] State of Madhya Pradesh - Subsection Section 130(4)(b) in The M.P. Public Health Act, 1949 (b)the supply of sufficient quantities of clean water for animals such as horses, bullocks, or buffaloes, or the like brought to the fair;