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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(1)The Standing and ad hoc Committees shall consist of the Director of the Institute as ex officio member who shall act as Secretary and such number of other members as are considered necessary.