Section 27(2)(a) in The U.P. Debt Redemption Act, 1940

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(a) in The U.P. Debt Redemption Act, 1940

(a)in sub-section (2) for the words "follow the provisions of Chapter IV of this I Act and the provisions of the Usurious Loans Act. 1918," the words "allow I only such interest as may be permissible under the law applicable to the agriculturist debtor" shall be substituted; and

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State of Uttar Pradesh - Subsection

Section 27(2)(a) in The U.P. Debt Redemption Act, 1940