Central Administrative Tribunal - Mumbai
Shri Deepak Sharma vs M/O Defence on 16 October, 2019
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[22 of 2014, HS9/2015, 762, 772, F74,
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CENTRAL ADMINISTRATIVE TRIBUNAL,
MUMBAL BENCH, MUMBAI
ORIGINAL APPLICATION Nos.605 & 717 of 2013,
64. 65, 66. 146, 122 of 2044. 659/2015°
762,772. 774, 765, 783. 784 of 2016,
Dated this Wednesday, the 16" day of Octeber, 2019
CORAM: RUVILPAYRUAMAR, MEMBER (A)
R.N.SINGH, MEMBER G}
OA No.605/2013
L. Dinesh H. Prasad, Age 36 years,
Working as HS&-IL, Personal No 4687,
Ordnance Factory, Anibernath,
residing at H Type-80/1, Ordnance Estate,
Ambernath (West) Pin 421 502.
ts
Vilaykumer Amarnath Jaiswar, Age 32 years,
Werking as HSK-H, Personal No.4689,
Ordnance Factory, Ambernath,
residing at Flat No.004, Mari Gold-D, Kailash Nagar,
Vadavali Section, Ambernath (East) Pin 421 502.
Prahalad R. Chauhan, Age 31 year.
Working as HSK-Ti, Personal No 4193,
Ordnance Factory, Ambernath,
resicing at Room No.22024 _indira Colony,
Bebind Bethal Church, Gautam Nagar,
Ambernath (West) Pin 421 302.
4. Shr Neushal Moideen, Age 32 years,
wr
Working as HSK-I, Personal No.4772,
Ordnance Factory, Ambernath,
residing af Benedict Apartments, Plat No.' A,
Opp. Panvelker Gardens, 8.VP. Road, Woollen Chawl,
Ambernath (West) Pin 421 502.
Xe
Shri Nitin Pandarang Bhar, Age 35 yeas,
Working as HSK-H, Personal No.469
Ordnance Factory, Ambernath,
residing at Flat No.202, B- Wing, Krish Apartment,
Near Ram Mandi, Ehojgaon,
Ambernath (West) Pin 421 S02. ~ Applicants.
Vorsus
i, Union of Incha, through the Chairrun,
(Ordrance F Factory Board, Avudh Bhavan,
ThA, Shah ved Coediran Base Road,
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2 Od Nos.605 & FLY of 2013, Ge 4.65, , 68, 116,
122 of 24, 68000145, 762, 772, P74, 765, FRG 784 POG
Kolkata -- 700 O01.
The General Manager, Ordnance Factory,
Ambernath Pin Code 421 302,
OA No. 17/2013
Anilhumar M. Shikeria (Age 33 yrs}, Turner
(Highly Skilled Gr. 19, Machine Tool Prototype Factory,
Ambernath West, Dist : Thane, Pin 421 502.
Rio : HLNe S48, petene e Colony, Near Avappa Temple,
Ambarnath West 421 502,
Ramkeval R.Pal (Age 41 yre.} Machinist Master
Cratismman, Machine Tool Prototype Factory,
Arbarnath West, Dist. Thane Pin 421 3062. R'o H.No. 108,
Mahatma Phule Nagar, Ambarnath West 421 S02.
Mid. Mobarak Karim (Age : 32 yrs),
Machinist (Highly Skilled Gr. D, Machine Tool Prototyne
Factory, Ambernath West, Dist. Thane, Pin 421 502.
R'o New Type IN-18/2 Quarter, Ordnance Estate,
Ambarnath West 421 302,
Yogesh G. Gaikar, (Age 31 yrs}, Machinist
. (Highh v Slailled Gr. [[} Machine Tool Prototype Factory,
Arabarnath West Dist. Thane Pin 421 S02.
Rio At Madh, Post Ambaje, Tal Shahapur,
Ambarnath West 421 $02.
Neeraj Singh Inciraject Singh Ranas (Age 43 yrs}
Upper Division Cler' Machine Too! Prototype Faet
Ambarnath West, Dist Thane, Pin 421 502,
Ro Fist No.401, 4° Floor, B Win 1, Sharntt Sadar
Majiwada Thane West,
Srinivasan Vi Mudalivar, {Age 29 yrs}
Turmer CHighly Skilled Gr. By Machine Tool Prototype
Factory, Ambarnath (W), Dist. Thane, Fin 421 $02.
"Ree G-20, Ordnance Factory Estate, Ambemath (W)
"Pim s2i S02. - Applicants
Versus
The Union of India, Through the Secretary,
Dept of Defence Production, Ministry of Defence,
DEG PO, Wee Delhi 110 O14.
The Director General, Ordnance Factories Board,
AY nds Bhawan, H-A Shaheed Khudiram Bose Read,
Rolkate 9 700 OL
~ Respondents.
us
The Geners! Manager, Machine Tool Prototype Factory,
Ordnance Estate, Ambernath West 421 502.-Respondents
. OA No.b4/2014
Kambie Santosh Mohan, Aged about 32 years,
R'o MD Kamble Chaw!, Near Nanekar Flour Mill, Pimpri Gaon,
Pune 411 017, Employed in Ammunition Factory, Khadki,
Pane 411 003. ~ Applicant
Versus
1, . Union of India, Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi 110 Q11.
2. The Chairman, Ordnance Factory Board,
10-A, S.K. Bose Road, Kolkata 700 001,
3. 'The Senior General Manager, Ammunition Factory,
Rhadki, Pune 411 003. 7 - Respondents
OA No.65/2014
Mrs. Surekhe Nitin Sonawane, Age about 35 years,
Rio Sarvey No. 14/1, Shivnery Colony, Dwarka Building,
Flat No.6, 3% Floor, Pimple Gaurave, Pune 411 061,
Employed in Ammunition Factory, Khadki,
Pane 411 003. ~Applicant
Versus
1, Union of Incis, Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi 110 O11.
2, The Chairman, Ordnance Factory Board,
10-4, S.A Bose Road, Nolkata 700 001.
3. The Senior General Manager, Ammunition Factory,
Khadki Pune 411 003, ~ Respondents
OA Na.66/2014
Sonawane VWyay Arvind, Aged about 33 years,
Survey No.i3, Room No.52), Thee Wast, Kalubamagar,
Chandanagar, Pune 411 G14. Ernployed in Ammunition Factory
Khadki, Pune 411 003, - Applicant
Versus
i. Union of India, Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi 110 O11,
2, The Chairman, Ordnance Factory Board,
& OA Nos.605 & FLT af 2613, 64, 65, 66, 116,
122 of B14, 689/2095, 762, 772, TI, 763, 783, TRYOOIG
10-A, S-A Base Road, Kolkata 700 001.
3. The Senior General Manager, Ammunition Factory,
bhadki, Pune 411 003. - Respondents
OA No.689/2015
t. Samaresh Kumar Nayak
(Son of Shri Ashok Kumar Nayak). Aged 32 yrs.
Employed as Chemical Plant Worker (Highly Skilled.
Grade ID, High Explosives Factory, Khadki,
Pune $11 003. (R/at 24/8, Type "H' Quarter,
Range Hulls Estate, Pune 411 020,
bor
Amit Kumar Arya, (Son of Shri Upendra Prasad),
Age 28 ve employed as Chemical Plant Worker
(Highly Skilled Gr. If}, High Explosives Factory, Khadhi,
Pune 411 003. (Rlat 30/7, Type 'H! Quarter, .
Range Hills Estate, Pune 411 020, - Applicants
Versus
i. The Union of India, Through the Secretary
Ministry of Defence Production, South Block,
dew Delhi 110 O11,
2. The Chairman, Ordnance Factary Board,
oe ~ 10-4. Saheed Khuciram Base Road, Kolkata 700 061:
fad
The General Manager, High Explosives Factory,
Khadki, Pane 411 003.
The Secretary, Institution of Me ch uval Engineers (India)
Hors. Hasmukh Bhavan, LM.B. Behind CIDCO Office
Plot No.24, Sector 24, Kharghar,
Navi Mumbai 410 210, ~ Respondents
OA No. 762/2016
Abhishek Upadhyay S/o Parasuram Upadhyay
Residing at Door No.18/22, Range Hilts Estate,
Khadki, Pune 411020. -~Applicant
Versus .
i. 'The Union of India, Through the Secretary,
Ministry of Defenee Production, South Block,
Mew Delhi TTG O11
The Chairman, Ordnance Factory Board,
IDA, Seheed Khodiram Bose Road, Rolkata 70G 001,
3. The Senior General Manager, Aramuni ution Factory
KRbacki, Pane 417 00,
ae
hits
$ OA Nes, 605 & TUF of 215, 64, 65, 66, 118,
igkeot 2014, HSYV20TS, 762, 772, T74, 765, 783, 7842016
4. The Principal Director, Ordnance Factory Instinite of
Learning, Ambernath 421 502
. The Director General All India Council for Technical
Education East Plaza, Indira Gandhi Sports Complex,
LP. Estate, New Delhi 116 G02.
tas
6. The Secretary, Institution of Mechanical Engineer (India)
Hasrnukh Bhavan, Behind CIDCO Office,
Near Hiranandani Park, Rharghar,
Navi Mumbai 412 21). ~ Respondents
OA No.7 72/2016
Rakesh C. Naidu, Aged about 28 years, R/a: E/7, Shiv Basav
Nagar, Shiv Mandir Road, Ambarnath (E) 421 501. - Applicant
Versus
1. | The Union of India Through the Secretary,
Ministry of Defence Production, South Block,
New Delhi [110 O11.
2. The Chairman, Ordnance Factory Board,
10-A, Saheed Khudiram Bose Road, Kelkata-700 001.
3. The General Manager, Ordnance Factory,
Anvbarnath 621 502. " re
4, The Director General All India Council for Technical
Education East Plaza, Indira Gandhi Sports Complex,
LP, Estate, New Delhi 110 602.
5. The Secretary, Institution of Mechanical Engineer (India),
Hasmukh Bhavan, Behind CIDCO oMcs,
Mear Hiranandani Park, Kharghar,
Navi Mambat 410 210, ~ Respondents
OA No T742016
Bais Erishnakant Lexman, Aged about 26 years,
Riat Surve ey No.67/1B/3/ 1/70, Dhanari Road,
Near Viman Building, Bhairav Nagar, Ds ghi Camp,
Pune 411 O15, ~ Applicant
Versus
1. The Union of India Through the Secretary,
Ministry of Defence Production, South Block,
New Drsthi 110 011.
2 The Chairman, Ordnance Factory Board,
LO-A, Saheed Rhudiram Bose Road, Ralkata 70%} O01.
§ A Wos.608 & 7i
2 of 2014, SS2018. 762, 7
tad
The Senior General Manager, Aramunition Factory,
Khadki, Pune 411.005.
4. The Principal Director, Ordnance Factory,
Institute of Leaming, Ambernath 421 502,
The Director General, All India Council for Technival
Education East Plaza, Indira Gandhi Sports Complex,
IP Estate, New Delhi 110002.
tbs
6. 'The Secretary, The Secretary, Instinition of Mechanical
Engineer (India), Hasmukh Bhavan, Behind CIDCO
Office, Near Hiranandani Park, Kharghar, '
Navi Mumbai 410210, ~ Respondents
OA No. 7652016
Deepak Sharma, Aged about 30-yrs
Son of Rajendra Prasad Sharma, R fat Door Nabi,
Range Huls Estate, Khadki, Pune at O20. - Applicant
Versus
L, The Union of India, Through the Seeret
Ministry of Defence Production, South Biel:
New Delhi 116 O11,
cee . Meee : }
2. The ye (Chairman, Ordnar nee ¢ Fact tory y Board,
10-A, Saheed Khudiram Base Road, Kolkata 700 001,
3. The Senor General Manager, Ammunition Faetrry,
Khadki, Pune 411 003.
4. The Principal Director, Ordnance Factory,
institute of Learning, Anbemath 421 302,
3. The Director General All India Council for Technical
Education East Plaza, Indica Gandhi Sports Complex,
LP. Estate, New Delhi 110 062
6. The Seeretary, Institution of Mechanical Engineer (India),
Hasmukh Bhavan, Behind CIDCO Office,
Near Hiranandani Park, Khar ehar,
Novi Mumbai 410710. ~ Respondents
OA No. 7838/2016
'Tajas Sadunand Jadhav, S'o Sadanand Dharmarai Jadhey,
Residing at 2/10, Sant Tukaram Nagar, Pimeri,
Pune 411 048 - Appheant
att
7 GA Nos.605 & 71? of 2015, 64,55, 66, 124,
Tie af ZOL4, GSOOTS, 762, 772, TP4, 265, 783, 7842018
. Versus
k. The Union of India, Through the Secretary,
Ministry of Defence Production, South Block
New Delhi 11Q 011.
ra
The Chairman, Ordnance Factory Board,
LGA, Saheed Khudiram Bose Road, Kolk cata 700 O01,
3. The General Manager, Ordnance Factory,
Dehu Road, Pune 412 101.
4. The Secretary, Institution of Mechanical Engineer (India),
Hasrmukch Bhavan, Behind CIDCO Office,
Near Hiranandani Park, Kharghar, Navi Murmbai 410210.
S. T he Director, All India Council for Technical Education
7° Floor, Chandra Lok Building Janpath,
New Delhi 110 002. - Respondents
OA No. 74/2016
Abhijit Ravindra Pawar So Ravindra Baburac Pawar,
Residing at 72/8, Type I, Ordnance Factory Estate,
Oehu Road, Pune 411 G20. ~ Applicant
Versus
1. The Union of Indis, Through the Secretary,
~ Ministry of Defence Production, South Block,
New Delhi 116 G11.
2. The Chairman, Ordnance Factory Board, |
10-A, Saheed Ehudiram Bose Road, Kolkata 700 001,
3. he General Manager, Ordnance Factory, Dehn Road,
Pane 412? 101,
4, The Secretary, Institution of Mechanical Enginger (india),
Hasmukh Bhavan, Behind CIDCO Oice,
Wear Hiranandani Park, Kharghar, Navi wfumbai 4 O210.
3, The Director, AN India Council for Techrucal Education
7* Floor, Chandra Lok Building Janpath,
New Delhi 110 001.
6. The Princical Director, Ordnance Factory,
fnstinnte of Learning, Ambernath 421 302. ~ Respondents
OA Nad i6/2014
Mada ane Samiran Sakharam, Aged about 30 years,
oA & P-Nolawadi, Tal. Haveli, Dist. Pune, Pin 412 207
working as DWD (Semi Skiled} Ammunition F actary, .
§ OA Nos, 68 & FL? of 2013, 64, 65, 65, 116,
122 of 2014, G59/2015, 762, 772, 774, 765, 783, TRAIOIG
Khadki, Pane 411 003. ~ Applicant
Versus
i. The Union of India, 'Through the Secretary,
Ministry of Defiance Production, South Black,
New Dethi 20-031,
z. The Chairman, Ordnance Factory Board,
1Q-A, Saheed Khadiram Rose Road; Kolkata 700 601.
3. The Senior General Manager, Ammunition Factory,
Khadki, Pune 444-002. ~ Respondents
OA No. P22/2014
Rajesh Shridhar Bandkar, Aged sbout 31 yea .
Rio # 9, A Type, Range Hills Esta ate, Rehadki Pone 41 G26
working as Turner Semi Skilled, Ammunition Factory,
Khadki, Pane 411 603, - Applicant
Versus
i, Union of India Through the HOUTETALY,
Ministry of Defence Production, South Bioek,
Mew Delhi T1001.
ZB Yhe Chainnan, Ordnance Factory Board, 16-A,
S.K Bose Road, Kolkata 700 601.
3. The Senior General. Marsger, Animunition Fantory,
Khadkl, Pore 417 009. = Respondents
Appearances:
Shri S. ViMarne, learned counsel for the anolicarit in OA Na6OS/2013
Shri PJ Prasadrau, learned counsel for the applicants in OA Nos.64.
63, 86, 116 and 122 of 2014, 6389/2015, 783, @?2, TIS, TSS, 783 and 7M af
Sari SLAs, + By ceunsel. for Shri. S.B Saxena. learned
Shri RB Shetty, learned Bourse! for the @ respondents in OA Nos.608 &
TEP of 2013: 64, 65,66, U6 end T22 Of2Oi4d, 772 & 783 af IOi6
Shri A.M asthe, leased cosmedd fie-the respondents in OA Nog Je?
Shri But Dube, learned counsel for the respondents in OA Waos.76
768, T72, P94, 783 & P84 of S016, 64, 63,66, 116 && 123 OF s0td,
Shei Vidoshi, learned cannes] fee the respondents in OA
Aa eet SSUES US De oa sacar deena nase esse nareoacee cele So REED
A ROAE REIT A a Oe
5 CS
(22 of 2014, G39/2G1 8, FG2, TPs
COMAION ORAL ORDER
Per: Rvuaykamay Member (A} These applications have been filed under Secticn 19 of the strative IaeE Om RAE! ao Vk Me bE Administra civ Vo Trigouméeils Act, 1985 seeking the Following "8ia}. This Hon'ble Tribunal may graciously be pleased to call for the records of the case from the Respondents and afer examining the same, quash and set aside the impugned letters dated 11.12.2012 and 11.01.2013 with all consequential benefits. .
Sb}. This Hon'ble Tribunal may further be pleased to direct the respondents to forthwith declare the result of Limited Departmental Competitive Examination convene by notification dated OF.08.2011 and if the applicants are selected, direct the respondents to promote them to the post of Chargeman-Tech wel [S12.2007 with all consequential benefits, including bachkwages.
& ac). Cost of the application be provided for.
&.d}. Any other and further order as this Tribunal deems fit in the nature and circumstance nt the case be passed."
~ = 3 i a yespect of ali the casas.
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w we "ert % nl ms @ O £ 1% a "
Wy qa a rr a we wa a "a wt a "fp are $4 $y ¥ tet ct va m <i 3 ~ {3 4d et Shs ' ot ng us i" es3 Og or4 eg 4 me "
o TL? af 2013, 64, 63, 66, 116, oe. a9, TT 765, TES, TEV2ZO16
2. In the Ordnance Factories Group C Supervisery and Non-Gazetted Cadre (Recruitment _and. conditions of Service} Rules, 1989 in the schedule-
{}. Against the post of Chargeman Gr. 1 (Technical) under column & for the existing entry, the following shall be substituted namely:
The following will be the Educational Qualification for Direct Recruitment in different trades/discipline:
a} Mechanical Mast possess three years =~ diploma or equivalent qualification certificate In the respective fleld duly affitiated by AICTE."
Bia wee ereje tfhat 3 arrayed a = therefore contends that in aecordance with Be eA oe a ee oa sey, ove a = A ay pe te the restoration. of recognition oranted by Of Human Resovuress. ~evelopment ~ Are 4anin = , v4 OR AY tt nad 2 SNe oT 2 ad ae from 2006 to 2013 and for those enrolled up =. oS en = te bay we ~ r ~ de *, of the rules of the seid LOT Examination + a "y he ea goncucted in different years by the TOK aoncent Ha mien referee tr Fhe ruk? ny epost 2 SD en ee He BLSO Ferers To Tne FU LHS the metker an Institution of Ma chanical Engineers {India} Through its Chairman Vs. State of Punjab and others, reported in 2019 SCc Online 8 1023, on apreal filed 2 eee waniant caer i2 GA Nos.605 & 717 of 2013, 64, 65, 6, 116, 79 : t z x i AS Ta ° 3 TSS Coes :
122 of 2014, BSG/2015, 762, 772, 774, 765, TRB, TRAILS i x es Som g ' us ty : i against the decision cof the Hon'ble Hick = ; . 5 . 8 :
court of Punjad and Harvana in the case of & etitioner ¢ han okhtadrnea Merbe Rit :
So MLL LEME Wo mat GPa bned SB SET SSOP :
me tie Ee < . wages . : } Certniicate from the IME Momb and. claimed i ' ;
;
LUS @GUlvaeience on par with a Degree in :
= t * Py a 3 te. T ~ ot wie :
Engineering. The Hon'bie Asex Court Carma toa. de Ye me i 24 emt an ant la pectioan SPO LOE OC RRS | PROT REL Canior ana AL TSO EY :
i ' et ; Ainiaeresy 2 gps 3 - --
Lssuea SY the Ministry.of HRD and recorded i :
i :
:
"89, Consequently, neither ean the appellant claim, a8 a matter of right to be entitled to confer any degree nor can it claim that Certificate awarded by it must be reckoned to be equivalent to a Degree in Mechanical Engineering,
30. The High Courtl was, therefore, neht in observing:~ a . os. the Institute of Mechanical Engineers Undia), Miuorbai is a registered Society and is thua a Technical Institution and is required to obtain approval from AICTE in-respect of ts courses in technical subjects, The membership of such institate cannot be treated as equivalent to.a degree, as the candidate qualitied fram such institute cannot be said to be at par with th members of Institution of Engineers established under the Stamte. (para 208) rion vee vee se Phere Is ne decument produced or ileged that Respondent Nod has permanent ae ~ ygmition from any. Council or Board in respect of its courses... Therefore, the dagrees or the membership granted bY pond Xe 2 cannet be treated gs the Cent fate 2S "awarded b by y the ve ppelians was granted by the MHRD in consultation with AICTE RpLG s LOS.2013 as is evident from Notification dated
36. TR.2012 jasued by the Central Goverment and q RaSh yt i Public Notice iss ved oy AICTE in August cat ic ST, wes ~ y : is Tee molieeata th. ot o Phese comununicattons also indicate that all those wey veh ~ } aan Flog MAA CPt PS S32 we aes students who were enrolled upte 31.08.2613 would be wt > 13 OA Nos .605 & 717 of 201 3, 64, 65, 66, 118, 122 of BG4, GSW2015, 762, 772, 774, 768, 783, 7 eligible for consideration in accordarice with MHRD office memoranduim/order In course. Though we have laid down that the Certificates issued by the appellant . On successful completion of its bi-annual examination ta its Members cannot be considered to be equivalent to a Degree, an exception needs to be made in favour of students enrolled up to 31.05.2015 and benefit in terms of the Notification dated 06.12.2012 and Public Notice as aforesaid oueht to be extended to such candidates, The candidates had opted to enroll themselves so that they could appear at the examinations conducted by the appellant under a regnne which was put in place by the Central Government Uself and the course content as well as the curriculum were reviewed by the AICTE.
However, the aforementioned Notification and Public Notice were clear that after 01.06.2013 the concerne orders granting equivalence would cease to have any effect.
52. In the circumstances we do make an exception in favour of such candidates enrolled upte 31.03.2013 ead declare that the conclusions dra wn in the present natter will apply after 01.06.2013. The Certificate sevarded by the appellant to such candidates enrolled upto 31.05.2013 shall be considered equivalent to a Degree in Mechanical Engineering for the purpose of:
employment in Central Government.
53. In the premises, we do not find any error in the assessment made by the High Court] in paragraphs 205 te 213 Of its jadgment. We, therefore, dismiss all the submissions raised by ihe appellant and reject Miscellaneous Application Na. 2367 of 2018. No costs. :
54. In the end, we express our sincere gratitude for the assistance rendered by Mr. C.A, Sundaram, learned Amicus Curiae."
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