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State of Goa - Section

Section 1 in The Government of Goa, Directorate of Fire and Emergency Services, Group 'C' and 'D' Non-Ministerial, Non-Gazetted posts, Recruitment Rules, 1996

1. Short title, application and commencement.

- These rules may be called the Government of Goa, Directorate of Fire and Emergency Services, Group 'C' and 'D' Non-Ministerial, Non-Gazetted posts, Recruitment Rules, 1996.
(2)They shall apply to the posts specified in column 1 of the Schedule to these rules (hereinafter called as the "said Schedule").
(3)They shall come into force from the date of their publication in the Official Gazette.