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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(8) in Tamil Nadu Electricity Grid Code, 2005

(8)Captive Generators, Co-generators and HV consumers: The voltage level maybe at 230,110,66,33,22,11 kV or as agreed to by STU. Sub-stations shall be owned by Co-Generators, CPPs and the HV consumers. The connection point shall be the feeder gantry on their premises.