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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(s) in Kerala District Administration Act, 1979

(s)words and expressions used but not defined in this Act, but defined in the Kerala Panchayats Act, 1960 (32 of 1960), shall have the meanings respectively assigned to them in that Act.