Section 4 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019
4. Eligibility.
- The following categories of institutions are eligible for consideration of their applications under these regulations for obtaining recognition and no objection certificate, namely: -(i)Institution/college established by the State government or its authority;(ii)Institution/college financed by the State government;(iii)Self-financed educational institutions/colleges established in Bihar and operated by "not for profit" societies or trusts registered under the appropriate law or self financed educational institution/college established by any company incorporated under the companies Act.
