Section 6 in The Rajasthan Ministers' Official Residence (Use & Maintenance) Rule, 1966
6.
Annual repairs equal to 1 per cent and special repairs (every 4th year) equal to 2 per cent of the capital cost shall be regularly undertaken by the Chief Engineer (B & R). Improvements, costing upto Rs.7,500/- and Rs.2,500/-per annum may be made in the official residence of the Chief Minister and Ministers respectively:Provided that expenditure in excess of the aforesaid amount may be made with the previous sanction of the State Government.
