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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(a)On receipt of Pension Payment Advice from the Secretary, the Controller shall issue "Pension Payment Order" (P.D.O.) in two different forms i.e., Form N.C.D.S. PFR-10 (Disburser's half) and Form No. N.C.D.S. PFR-11 (Pensioner's half) to the Drawing and Disbursing Officer, i.e., the Treasury Officer.