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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(3)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)An elected representative of individual member maybe removed by a resolution expressing no confidence in him passed in a special meeting of the members of the constituency which he represents.