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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(lf) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(lf)"nth Percentile" or "nth Percentile Value" means the smallest data value in a given data set with the property that n% of the data values in that data set are less than or equal to it.