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[Section 36]
[Entire Act]
State of Tamilnadu - Subsection
Section 36(1) in Tamil Nadu Co-operative Societies Rules, 1988
| Class of society | Time limit |
| (1) | (2) |
| (i) Agricultural producers marketing societiesand consumer societies. | Fifteen days from the date of receipt of theapplication by the society. |
| (ii) All other classes of societies to obtainservices for which mortgage of immovable properties is notrequired. | Thirty days from the date of receipt of theapplication by the society. |
| (iii) All other classes of societies to obtainservices for which mortgage of immovable properties is required. | Sixty days from the date of receipt of theapplication by the society. |