Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Meghalaya - Subsection Section 12(d) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (d)to submit status report on the action taken based on the findings and grievances raised during the Public Hearing;
