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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5)(c) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(c)Whether application is for new connection, temporary connection, shifting of service, additional load, change of name or change of type (category) of service (tariff)