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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(1)There shall be a Secretary and other officers for every Market Committee [who shall be members of State Mandi Board Service or who are members of the services of the State Government or Government aided co-operative institutions or public sector undertakings whose services are obtained on deputation by the Board] :Provided that an officer may be appointed for more than one Market Committee.