Section 20(1)(ii) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(ii)The meeting should be presided by the Chairperson and in his absence to be presided by the nominee of the Chairperson.

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