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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(q) in The Najafgarh Marketing Committee Bye-Laws, 2004

(q)"weighing" includes putting the filled bags/peti/crate/tray/parat or other container on the scale, adjustment of weight and putting it down from the scale and nothing down the actual weight of the agricultural produce;