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State of Punjab - Section

Section 28H in The Punjab Capital (Development and Regulation) Building Rules, 1952

28H. Drainage of Basement Storey.

- (i) Open areas adjoining a basement storey, if any, shall be effectually drained to the satisfaction of the Chief Administrator.[-] [Omitted by Chandigarh Administration Gazzette dated 22.1.1993.]
(iii)The responsibility for draining a basement storey and for protecting it from rain shall be that of the owner.
[-] [Omitted by Chandigarh Administration Gazzette dated 22.1.1993.]