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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(11) in Tamil Nadu Private University Rules, 2019

(11)Details of campus development before the commencement of functions of the University.(Detailed information given in paragraph.......................................of the Project Report)
(a)Construction of buildings, development of structural amenities and infrastructural facilities.
(b)Plan for procurement of equipments.
(c)Outlines of phase-wise programme for the coming 5 years.