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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2)(b) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(b)Restoration time. - Restoration time for different types of failures of transmission line and Inter-Connecting Transformer (ICT) and reactors shall not exceed the following time limit: