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Union of India - Section

Section 88 in The Finance Act, 2018

88. Amendment of section 83.

- In the Customs Act, in section 83,-
(a)for the word "post", wherever it occurs, the words "post or courier" shall be substituted;
(b)for the words "postal authorities" at both the places where they occur, the words "postal authorities or the authorised courier" shall be substituted.