Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(1) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985 (1)The Commission may make rules not in-consistant with the provisions of this Act for the regulation of its procedure.
