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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1)(h) in Sardar Patel University Act, 1955

(h)that the college rules fixing the fees (if any) to be paid by the students have not been so framed as to involve such competition with any existing college in the same neighbourhood as would be injurious to the interests of education.