Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 241] [Entire Act] State of Andhra Pradesh - Section Section 230 in Andhra Pradesh Panchayat Raj Act, 1994 230. Application of Chapter. - This Chapter shall apply to candidates of any election held under this Act.
