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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(11) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(11)For outstanding creative adult persons and children with disabilities: - (a) Two Awards shall be given to the outstanding creative adult persons with disabilities in the field of art, literature, culture and any other outstanding creative work/contribution made by the disabled person as decided by the Selection Committee.
(b)Two Awards shall be given to the outstanding creative children with disabilities below the age of 18 years in the field of art, literature, culture and any other outstanding creative work/contribution made by the disabled person as decided by the Selection Committee.
(c)The applications shall be invited in the prescribed formats attached at Annexure-K and L respectively.