Himachal Pradesh High Court
Ishwar Verma & Ors. vs . H.P. University & Anr. on 27 September, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Ishwar Verma & Ors. Vs. H.P. University & Anr.
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CWPOA No. 5363/202027.09.2023 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioners.
Ms. Archana Dutt, Advocate, for respondent No.1. Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates of General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for respondent No.2.
CMP(T) No. 716/2023 rt This application is filed by the writ petitioners seeking impleadment of certain affected parties as party respondents in the writ petition. Since they are necessary parties, this application is allowed and they are impleaded as respondents no.3 to 45 in the array of parties.
The application stands disposed of.
CWPOA No. 5363/2020Issue notice to the newly impleaded respondents no.3 to 45, returnable for 21.12.2023, on taking steps within a week.
Reply by the second respondent be filed by the next date.
List on 21.12.2023.
( M.S. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge 27th September, 2023(rohit) ::: Downloaded on - 28/09/2023 20:35:28 :::CIS