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State of Odisha - Section

Section 29 in The Orissa Pharmacists (Special Examination) Rules, 1962

29.

Candidates shall give up their answer books not later than the time appointed for the closure of the examination. Having completed his papers the candidate must hand them over to the Presiding Officer, or to one of his representatives or to an invigilator before leaving the examination hall. The completed answer papers must on no account be left on the desk.