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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(2)By deputation. - If no suitable candidate is available for promotion Government may fill up by deputation the post of Deputy Director having the qualification as specified in Clauses (i) and (ii) of Sub-rule (1).Such deputation may be entertained for a period of 3 years' initially or till suitable officers in the Government Press are available to fill up the post by promotion whichever is earlier. The period of deputation may be extended by Government as and when such necessity arises.