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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(e) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(e)Additional construction work up to 10 per cent of the permissible land coverage without deduction in the minimum set back required for fire safety in the group housing, multi storied, vocational, official and institutional buildings;