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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Himachal Pradesh - Subsection

Section 105(5) in The Himachal Pradesh Police Act, 2007

(5)The State Government shall prescribe the modalities for the smooth functioning of the Committee and subject to the rules, the Director- General of Police may make regulations to regulate its day- to-day functioning.