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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(b) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(b)cancellation of any entry in the register under section 27, send notice of such removal or of such cancellation, as the case may be, to the person concerned, by a registered letter addressed to his registered address and shall keep the acknowledgment receipt thereof.