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State of Rajasthan - Section

Section 15 in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

15. Power of interpretation.

- If any question or doubt arises relating to the interpretation of these rules, it shall be referred to the Government in Local Self Government Department whose decision thereon shall be final.Form No. 1Option(See Rule 6)
(1)I............... hereby elect the news pay scales with effect from 1-4-70
(2)I.................... hereby elect to continue my pay in the existing pay scale on my substantive/officiating posts as mentioned below until:-
(a)the date of my next increment which falls on............
(b)the date of any subsequent increment raising may pay to Rs. ..............on...........
(c)I vacate or cease to draw the pay in the existing pay scale.
Existing substantive/officiating pay scale...........
Date.......... Signature.............
Place......... Name..................
  Designation..........
  Section.........
  Attested
  Commissioner/Executive Officer
  Dated..........