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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

(2)I.................... hereby elect to continue my pay in the existing pay scale on my substantive/officiating posts as mentioned below until:-
(a)the date of my next increment which falls on............
(b)the date of any subsequent increment raising may pay to Rs. ..............on...........
(c)I vacate or cease to draw the pay in the existing pay scale.
Existing substantive/officiating pay scale...........
Date.......... Signature.............
Place......... Name..................
  Designation..........
  Section.........
  Attested
  Commissioner/Executive Officer
  Dated..........