Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 33A(1)] [Section 33A] [Entire Act] State of Gujarat - Subsection Section 33A(1)(b) in The Gujarat University Act, 1949 (b)that for recruitment of the Principal and members of the teaching staff of a college there is a selection committee of the college which shall include-