Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] Union of India - Subsection Section 93(2) in The Port Of New Mangalore Rules, 1976 (2)Communication by the Morse and Semaphore Codes may be made to the Port Signal Station, using flag 7' during the day and flashing '1 at short intervals at night to call up station.
