Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(1)(iv) in The Himachal Pradesh Police Act, 2007 (iv)Matters relating to the conduct of elections to any public body or holding of any function or event of public importance;