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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(2)The appointing authority may relax the maximum age limit in the case of the application made by on otherwise eligible employee for the post filled through direct recruitment after approval of the authority.