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Madhya Pradesh High Court

Anil Pale vs Smt. Neelam Goyal on 2 February, 2022

Author: Satish Kumar Sharma

Bench: Satish Kumar Sharma

1 The High Court Of Madhya Pradesh CRR No. 2930 of 2021 (ANIL PALE Vs SMT. NEELAM GOYAL) Gwalior, Dated : 02-02-2022 Heard through Video Conferencing.

None for the petitioner. List the case after resumption of physical hearing. It is made clear that in case, no one will appear on behalf of petitioner on the next date of hearing, the matter shall be proceeded in absence of petitioner.

(SATISH KUMAR SHARMA) JUDGE vpn VIPIN KUMAR AGRAHARI 2022.02.03 14:20:48 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'